Section 33 — Establishment of hydro-meteorological station.

The Dam Safety Act, 2021
(1) Every owner of a specified dam shall establish a hydro-meteorological station in the vicinity of each specified dam capable of recording such data as may be specified by the regulations. (2) Every owner of the specified dam shall collect compile process and store data referred to in subsection (1) at a suitable location.

Official Hindi (PDF) ↗

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