Section 24 — Grant of medical, dental or nursing degrees, diplomas, etc., by the Institute.

The All-India Institute of Medical Science Act, 1956
1 [24. Grant of medical, dental or nursing degrees, diplomas, etc., by the Institute. -- Notwithstanding anything contained in any other law for the time being in force, 2 [every Institute] shall have power to grant medical, dental or nursing degrees, diplomas and other academic distinctions and title under this Act.]
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