All appointments of the staff of every Institute shall be made in accordance with the procedure laid down in the Statutes, by-- (a) the Board, if the appointment is of the academic staff in the post of Assistant Professor or above or if the appointment is of the non-academic staff in any post which is above level 7 in the pay matrix; and (b) the Director, in any other case.Open in Lexace · Ask the AI about this section
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