Section 4 — Incorporation of Institute.

The Post-Graduate Institute of Medical Education and Research, Chandigarh, Act 1966
The Post-Graduate Institute of Medical Education and Research, Chandigarh, is hereby constituted a body corporate by the name aforesaid and as such body corporate, it shall have perpetual succession and a common seal with power, subject to the provisions of this Act, to acquire, hold and dispose of property and to contract and shall, by that name, sue and be sued.

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