Section 16 — Power of Central Government to give directions.

The Khadi and Village Industries Commission Act, 1956
In the discharge of its functions under this Act, the Commission shall be bound by such directions as the Central Government may give to it.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.