Section 62 — Power to remove difficulty.

The National Bank for Agriculture and Rural Development Act, 1981
If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty: Provided that no such order shall be made after the expiry of a period of three years from the commencement of this Act.

Official Hindi (PDF) ↗

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