Section 45 — Reserve Fund and other Funds.

The National Bank for Agriculture and Rural Development Act, 1981
The National Bank shall establish a Reserve Fund 1 [and other Funds] as the Board may consider necessary by transferring such sums as it may deem fit, out of its annual profits and out of receipts from gifts, grants, donations or benefactions, which it may receive.

Official Hindi (PDF) ↗

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