Section 5 — Enrolment.

The Lok Sahayak Sena Act, 1956
Any citizen of India not below the age of eighteen years and not above the age of forty years may offer himself for enrolment as a volunteer and may, if he satisfies the prescribed conditions, be enrolled in the prescribed manner by the prescribed authority for such period and subject to such conditions as may be prescribed.

Official Hindi (PDF) ↗

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