Section 1 — Short title, extent and commencement.

The Marine Products Export Development Authority Act, 1972
(1) This Act may be called the Marine Products Export Development Authority Act, 1972. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint: Provided that different dates may be appointed for different provisions of this Act.

Official Hindi (PDF) ↗

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