Section 27J — Powers of electoral colleges to elect notwithstanding vacancies therein.

The Representation of the People Act, 1950
No election by the members of an electoral college 1 *** under this Act shall be called in question on the ground merely of the existence of any vacancy in the membership of such college 1 * * *.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.