Section 11 — Extension of the jurisdiction of Bombay High Court to Dadra and Nagar Haveli.

The Dadra and Nagar Haveli Act, 1961
As from such date as the Central Government may, by notification in the Official Gazette, specify the jurisdiction of the High Court at Bombay shall extend to Dadra and Nagar Haveli.

Official Hindi (PDF) ↗

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