Section 1 — Short title and commencement.

The Lady Hardinge Medical College and Hospital (Acquisition and Miscellaneous Provisions) Act, 1977
(1) This Act may be called the Lady Hardinge Medical College and Hospital (Acquisition) and Miscellaneous Provisions Act, 1977. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

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