Section 10 — Right to vote.

The Manipur (Hill Areas) District Councils Act, 1971
(1) Every person whose name is, for the time being, entered in the electoral roll of a constituency shall be entitled to vote at the election of a member of the District Council from that constituency. (2) Every person shall give one vote and no more to any one candidate at an election.

Official Hindi (PDF) ↗

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