Section 9 — Right to vote.

The Delhi Sikh Gurdwaras Act, 1971
Every person registered on the electoral roll for the time being in force for any ward for the election of a member of the Committee, shall be entitled while so registered to vote at an election of a member for that ward, provided that no person shall be entitled to vote at an election in more than one ward.

Official Hindi (PDF) ↗

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