Section 3 — Savings.

The Specific Relief Act, 1963
Except as otherwise provided herein, nothing in this Act shall be deemed-- (a) to deprive any person of any right to relief, other than specific performance, which he may have under any contract; or (b) to affect the operation of the Indian Registration Act, 1908 (16 of 1908), on documents.

Official Hindi (PDF) ↗

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