In this Act, unless the context otherwise requires,-- (a) "Council" means the North-Eastern Council set up under section 3; 1 [(b) "north-eastern area" means the area comprising the States of Arunachal Pradesh, Assam, Manipur, Meghalaya, Mizoram, 2 [Nagaland, Sikkim and Tripura]];Open in Lexace · Ask the AI about this section
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