Section 7 — Omitted.

The Comptroller Auditor-General s (Duties, Powers and Conditions of Service) Act, 1971
[ Commutation, of pension .] Omitted by the Comptroller and Auditor-General's (Duties, Powers and Conditions of service Amendment) Act, 1987 (50 of 1987), s. 3 (w.e.f. 16-12-1987) .
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