For the purposes of this Act there shall be three kinds of Security Force Courts, that is to say,— (a) General Security Force Courts; (b) Petty Security Force Courts; and (c) Summary Security Force Courts.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.