Section 6 — Proof of application of Convention.

The Geneva Conventions Act, 1960
If in any proceeding under this Chapter in respect of a grave breach of any of the Conventions a question arises under Article 2 of that Convention (which relates to the circumstances in which the Convention applies), a certificate under the hand of a Secretary to the Government of India certifying to any matter relevant to that question shall be conclusive evidence of the matter so certified.

Official Hindi (PDF) ↗

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