Section 22C — Allowances and conditions of service of Chairperson and members of Authority.

The Chartered Accountants Act, 1949
1 [22C. Allowances and conditions of service of Chairperson and members of Authority.-- The allowances payable to, and other terms and conditions of service of, the Chairperson and members and the manner of meeting expenditure of the Authority by the Council and such other authorities shall be such as may be specified.]

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