Section 18 — [Omitted.].

The Supreme Court Judges (Salaries and Conditions of Service) Act, 1958
[ Conversion of sterling pension into rupees. ] Omitted by the High Court and the Supreme Court Judges (Salaries and Conditions of Service) Amendment Act, 2016 (13 of 2016), s. 25 (w.e.f. 5-4-2016).

Official Hindi (PDF) ↗

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