Section 83 — Power to enter upon and survey land.

The Manipur Land Revenue and Land Reforms Act, 1960
All revenue officers and persons acting under their orders may, enter upon and survey any land and demarcate boundaries and do all other acts necessary for the purpose of discharging their duties under this Act or any other law for the time being in force and in so doing, shall cause no more damage than the circumstances of the case may require.
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