Section 1 — Short title.

The Acquired Territories (Merger) Act, 1960
This Act may be called the Acquired Territories (Merger) Act, 1960.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.