Section 1 — Short title, extent and commencement.

The Bonded Labour System (Abolition) Act, 1976
(1) This Act may be called the Bonded Labour System (Abolition) Act, 1976. (2) It extends to the whole of India. (3) It shall be deemed to have come into force on the 25th day of October, 1975.

Official Hindi (PDF) ↗

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