In this Act, unless the context otherwise requires,-- (a) "Board" means the Betwa River Board established under section 4; (b) "Chairman" means the Chairman of the Board; (c) "Executive Committee" means the Executive Committee constituted under section 5; (d) "member" means a member of the Board and includes the Chairman; (e) "prescribed" means prescribed by rules made by the Central Government under section 22; (f) "Rajghat Dam" means the Dam described in the Schedule; (g) 1 ["Rani Laxmibai Sagar"] means the reservoir created by the construction of the Rajghat Dam; (h) "regulations" means regulations made by the Board under section 23; (i) "rules" means rules made by the Central Government under section 22.Open in Lexace · Ask the AI about this section
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