Section 48 — Effect of Act and rules, etc., inconsistent with other enactments.

The Unlawful Activities (Prevention) Act, 1967
The provisions of this Act or any rule or order made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act.

Official Hindi (PDF) ↗

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