2A . [ Construction of references to laws not in force in Jammu and Kashmir.] Omitted by the Jammu and Kashmir Reorganisation (Adaptation of Central Laws) Order, 2020, vide Notification No. S.O. 1123(E) dated (18-3-2020) and vide Union Territory of Ladakh Reorganisation (Adaptation of Central Laws) Order, 2020, Notification No. S.O. 3774(E), dated (23-10-2020) ].Open in Lexace · Ask the AI about this section
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