(1) The Council shall maintain a register of dentists to be known as the Indian Dentists Register and consisting of the entries in all the 1 [State] registers of dentists. (2) Each 1 [State] Council shall supply to the Council twenty printed copies of the 1 [State] register as soon as may be after the 1st day of April of each year, and each Registrar shall inform the Council without delay of all additions to and other amendments in the 1 [State] register.Open in Lexace · Ask the AI about this section
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