Section 3 — Amendment of the First Schedule to the Constitution.

The Assam (Alteration of Boundaries) Act, 1951
In the first paragraph of Part A of the First Schedule to the Constitution, under the heading "TERRITORIES OF STATES", after the words "Assam Tribal Areas", the following words shall be inserted, namely:— "but shall not include the territories specified in the Schedule to the Assam (Alteration of Boundaries) Act, 1951".

Official Hindi (PDF) ↗

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