Section 6 — Repealed.

The State-Associated Banks (Miscellaneous Provisions) Act, 1962
[ Amendment of the State Bank of Kurundwad (Junior) Act, 1933 .] Rep. by the Repealing and Amending Act, 1974 (56 of 1974), s. 2 and First Schedule (w.e.f. 20-12-1974) .

Official Hindi (PDF) ↗

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