1 [7. Application of Act to books and newspapers published by Government.-- This Act shall also apply to books and newspapers published by or under the authority of the Government but shall not apply to books meant for official use only.]Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.