Section 14 — [Sections 5 to 13] not to apply to minor minerals.

The Mines and Minerals (Development and Regulation) Act, 1957
14. 1 [Sections 5 to 13] not to apply to minor minerals. ---The provisions of 1 [sections 5 to 13] (inclusive) shall not apply to 2 [quarry leases, mining leases or other mineral concessions] in respect of minor minerals.

Official Hindi (PDF) ↗

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