Each corresponding University shall be deemed to be established and incorporated for the following objects, namely:-- (a) making provision for imparting education in different branches of study, particularly agriculture, veterinary and animal science, agricultural engineering, home sciences and other allied sciences; (b) furthering the advancement of learning and prosecution of research, particularly in agriculture and other allied sciences; (c) undertaking the extension of such sciences to the rural people of the territories within which the University is required by this Act to function; (d) such other purposes as the appropriate Government may, by notification in the Official Gazette, direct.Open in Lexace · Ask the AI about this section
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