Section 83 — Presiding officers at meetings of the Standing and other committees.

(1) The Chairman or in his absence the Deputy Chairman shall preside at every meeting of the Standing Committee, the 1 [Wards Committee] or any other committee of the Corporation. (2) In the absence of the Chairman and the Deputy Chairman from any meeting the members of any such committee shall choose one 2 [from amongst the councillors] to preside over the meeting.

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