Section 1 — Short title and commencement.

The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959
(1) This Act may be called the Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

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