Section 2 — Definitions.

The Reserve Bank (Transfer to Public Ownership) Act, 1948
In this Act,-- (a) "appointed day" means such day as the Central Government may, by notification in the Official Gazette, appoint; (b) "Bank" means the Reserve Bank of India as constituted by the principal Act; and (c) "principal Act" means the Reserve Bank of India Act, 1934.

Official Hindi (PDF) ↗

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