Section 13 — Act to be binding on the Government.

The Oilfields (Regulation and Development) Act, 1948
1 [13. Act to be binding on the Government.-- The provisions of this Act shall be binding on the Government.]
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.