In the Sixth Schedule to the Constitution , in paragraph 20,— (a) after sub-paragraph (2) , the following sub-paragraph shall be inserted namely:— "(2A) The Mizo District shall comprise the area which at the commencement of this Constitution was known as the Lushai Hills District."; (b) in sub-paragraph (3) , after the words "United Khasi Jaintia Hills District" the words "and the Mizo District" shall be inserted; and (c) in Part A of the table, for the words "The Lushai Hills District", the words "The Mizo District" shall be substituted.Open in Lexace · Ask the AI about this section
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