Section 3 — Formation of the new State of Himachal Pradesh.

The Himachal Pradesh and Bilaspur (New State) Act, 1954
As from the commencement of this Act there shall be formed by uniting the existing States a new Part C State to be known as the State of Himachal Pradesh (hereafter in this Act referred to as the "new State").—

Official Hindi (PDF) ↗

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