Section 21 — Construction of Act 43 of 1950.

The Himachal Pradesh and Bilaspur (New State) Act, 1954
Any reference to Himachal Pradesh in the Representation of the People Act, 1950 (43 of 1950), 1 * * *, as amended by this Act shall be construed as a reference to the new State.

Official Hindi (PDF) ↗

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