Section 17 — Amendment of section 13, Act 43 of 1950.

The Himachal Pradesh and Bilaspur (New State) Act, 1954
In section 13 of the Representation of the People Act, 1950 (43 of 1950), in clause (b) of sub-section (1) , the word "Bilaspur" shall be omitted.

Official Hindi (PDF) ↗

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