Section 1 — Short title and commencement.

The Himachal Pradesh and Bilaspur (New State) Act, 1954
(1) This Act may be called the Himachal Pradesh and Bilaspur (New State) Act, 1954. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›


Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.