(1) The Passports Ordinance, 1967 (4 of 1967) is hereby repealed. (2) Notwithstanding such repeal, anything done or any action taken or purporting to have been done or taken under the said Ordinance shall be deemed to have been done or taken under this Act as if this Act had commenced on the 5th day of May, 1967.Open in Lexace · Ask the AI about this section
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