Section 18 — [Omitted].

The Passports Act, 1967
[Passports, etc., not to be issued to persons who cannot emigrate under Act 7 of 1922].-- Omitted by the Passports (Amendment) Act, 1993 (35 of 1993), s. 8 (w.e.f. 1-7-1993) .

Official Hindi (PDF) ↗

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