(1) This Act may be called the Goa, Daman and Diu (Administration) Act, 1962. (2) It shall be deemed to have come into force on the 5th day of March, 1962.Open in Lexace · Ask the AI about this section
Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.