Section 38 — Performer’s right.

The Copyright Act, 1957
1 [38. Performer's right. -- (1) Where any performer appears or engages in any performance, he shall have a special right to be known as the "performer's right" in relation to such performance. (2) The performer's right shall subsist until 2 [fifty years] from the beginning of the calendar year next following the year in which the performance is made. 3 * * * * *]

Official Hindi (PDF) ↗

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