On and from the appointed day, there shall be formed a new Union territory to be known as the Union territory of Dadra and Nagar Haveli and Daman and Diu comprising the territory of the existing Union territories, namely:--- Dadra and Nagar Haveli and Daman and Diu, and thereupon the said territories shall have ceased to form part of the existing Union territories.Open in Lexace · Ask the AI about this section
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