Section 8 — Power of the Board to give directions to manager of a recognised home.

The Orphanages and other Charitable Homes (Supervision and Control) Act, 1960
Subject to the directions, if any, given under sub-section (2) of section 7, the Board may, from time to time, give such general or special directions to the manager of a recognised home as it thinks fit for the efficient management of the home and the manager shall comply with such directions.

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