SONAFUL BHARALI v. THE OIL INDIA LTD. AND 5 ORS. — Gauhati High Court (2024-02-01)
PROF. JYOTIREKHA G. HANDIQUE v. THE KRISHNA KANTA HANDIQUI STATE OPEN UNIVERSITY AND 4 ORS — Gauhati High Court (2023-12-15)
UTPAL RAJKONWAR v. THE DIBRUGARH UNIVERSITY and 2 ORS. — Gauhati High Court (2023-11-15)
PARTHA PRATIM GHOSH v. DR. BIJOYA CHOUDHURY, IAS AND 5 ORS — Gauhati High Court (2023-02-08)
ROBIN GOGOI v. PREETOM SAIKIA,I.A.S AND 3 ORS. — Gauhati High Court (2023-02-07)
ABU BOKKAR SIDDIQUE AND ANR v. G D TRIPATHI , IAS and ANR. — Gauhati High Court (2023-02-07)
NIRUPAM NATH v. BIJOYA CHOUDHURY AND 4 ORS. — Gauhati High Court (2023-02-07)
SUNTI HAZARIKA v. DHARMAKANTA MILI — Gauhati High Court (2023-02-07)
PABITRA BOA v. PREETOM SAIKIA and 2 ORS. — Gauhati High Court (2023-02-07)
UPJAN BEWA @ RUPJAN BEWA v. DIBAKAR NATH AND ANR — Gauhati High Court (2023-02-02)
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